M/S. Universal Impex vs Additional Director General
2021 Latest Caselaw 16699 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6443/2020

M/s. Universal Impex

----Petitioner Versus Additional Director General

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Ramdev Rajpurohit for Mr. Rajvendra Sarswat

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

At the request of learned counsel for the respondent, list the

matter after three weeks.

Interim order, if any, to continue till next date of hearing.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

56-Arun/-

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