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Vinod Kumar vs State Of Rajasthan
2021 Latest Caselaw 16697 Raj

Citation : 2021 Latest Caselaw 16697 Raj
Judgement Date : 9 November, 2021

Rajasthan High Court - Jodhpur
Vinod Kumar vs State Of Rajasthan on 9 November, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 11436/2021

Vinod Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. SS Gour For Respondent(s) : Mr. CS Kotwani Mr. Rajesh Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

09/11/2021

Learned counsel for the petitioner seeks time to file reply to

the application (I.A. No.1/21) preferred on behalf of the applicant

with the prayer to implead him as party respondent in this writ

petition. Time prayed for is granted.

List on 17.11.2021.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

Surabhii/42-

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