Citation : 2021 Latest Caselaw 16691 Raj
Judgement Date : 9 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 8715/2017
The Thar Dry Port And Anr.
----Petitioner Versus Union Of India And Ors.
----Respondent Connected With
1. D.B. Civil Writ Petition No. 3870/2010
2. D.B. Civil Writ Petition No. 7278/2010
3. D.B. Custom Appeal No. 4/2019
4. D.B. Civil Writ Petition No. 6646/2019
5. D.B. Civil Writ Petition No. 16982/2019
6. D.B. Civil Writ Petition No. 10597/2021
For Petitioner(s) : Mr. Vikas Balia For Respondent(s) : Mr. Ramdev Rajpurohit for Mr. Rajvendra Sarswat
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
09/11/2021
List these matters on 6.12.2021, as prayed.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J
75-81 ms rathore
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