Citation : 2021 Latest Caselaw 16636 Raj
Judgement Date : 9 November, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
D.B. Spl. Appl. Writ No. 486/2021
1. The State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
2. The Secretary, Department Of Education, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.
3. The Director, Elementary Education, Bikaner, District Bikaner, Rajasthan.
----Appellants Versus
1. Sunil Kumar S/o Shri Karni Ram, Aged About 25 Years, Resident Of Village Birol, District Jhunjhunu (Raj.).
2. Trilok Ram S/o Shri Dungar Ram, Aged About 28 Years, Resident Of Village Asanda, Banar, Tehsil And District Jodhpur (Raj.).
3. Anshu W/o Sh. Surendra Singh, Aged About 28 Years, R/o V/p Khedaraon Ki Dhani, Parasrampura, Nawalgarh, Dist. Jhunjhunu (Raj.).
4. Uday Singh Gurjar S/o Shri Vijay Singh, Aged About 38 Years, Resident Of Village Himmatgarh, Gujaro Ki Gali, Tehsil And District Jhalawar (Raj.).
5. Vinod Kumar Garg S/o Shri Sampat Lal Garg, Aged About 27 Years, Resident Of Village Chakura, District Chittorgarh (Raj.).
(2 of 5) [SAW-486/2021]
6. Vikram Marwal S/o Shri Radheshayam Marwal, Aged About 34 Years, Resident Of Village Nivana Kajihali Dhani, Niwana, District Jaipur (Raj.).
7. Akash Meena S/o Shri Ram Pratap, Aged About 27 Years, Resident Of Village Luhariya, District Jhalawar (Raj.).
8. Komal Rani Garg W/o Shri Hari Mohan Gupta, Aged About 30 Years, Resident Of Village Sbi Bank Ke Pas, Udai Mode, Gangapur City, District Swaimaopur (Raj.).
9. Rinky Kumari Bhardhwaj D/o Shri Vijay Singh Rajput, Aged About 30 Years, Resident Of Village Udai Kalan, Gangapur City, District Swaimadopur (Raj.).
10. Punita Shrama S/o Shri Dhani Ram Shrama S, Aged About 27 Years, Resident Of Village Vardhaman Nagar Hindun City, District Karauli (Raj.).
11. Rajeev Yogi S/o Shri Ramesh Chand Yogi, Aged About 25 Years, Resident Of Village Main Market, Kherkhata, District Bundi (Raj.).
12. Manohar Lal S/o Shri Shanker Lal Gurjar, Aged About 28 Years, Resident Of Village Bahadurpura, District Bundi (Raj.).
13. Sameen Khan S/o Shri Ruzdar Khan, Aged About 25 Years, Resident Of Village Niwali, Tehsil Ramgarh, District Alwar (Raj.).
14. Shubham Kumar Tiwari S/o Shri Tara Chand Sharma, Aged About 24 Years, Resident Of Village Khareri, Tehsil Bayana, District Bharatpur (Raj.).
15. Gunjan Soni D/o Shri Bhanwari Lal Soni, Aged About 30 Years, Resident Of Village Mangrol, District Dholpur (Raj.).
(3 of 5) [SAW-486/2021]
16. Suman Verma W/o Shri Devendra Kumar Khardia, Aged About 30 Years, Resident Of Village Pachar, District Sikar (Raj.).
17. Hapisa Bano D/o Shri Isalam Khan, Aged About 27 Years, Resident Of Village Nagali Megha, Tehsil Ramgarh, District Alwar (Raj.).
18. Rupa Rani W/o Shri Naresh Chalana, Aged About 36 Years, Resident Of Village Ward No. 2, Khichadan Bass, Sadulshahar, District Ganganagar (Raj.).
19. Sonam Bano D/o Shri Manjoor Hasan, Aged About 26 Years, Resident Of Village Mev Mohalla Nagar, District Bharatpur (Raj.).
20. Hardev Khileri S/o Shri Mala Ram, Aged About 26 Years, Resident Of Village Khileriyo Ki Dhani, Bana Ka Bas, Tehsil Osian, District Jodhpur (Raj.).
21. Sunil Kumar Moond S/o Shri Bhgagwana Ram Moond, Aged About 29 Years, Resident Of Village Ward No. 4, Sanwaloda, Dhaylan, District Sikar (Raj.).
22. Budhi Prakash S/o Shri Bajrang Lal, Aged About 30 Years, Resident Of Village Dayalpura, Tehsil Didewana, District Nagaur (Raj.).
23. Bhanwar Lal S/o Shri Ganesh Ram, Aged About 35 Years, Resident Of Village Dhani Govindpura, Shobhasar, District Churu (Raj.).
24. Narsa Ram S/o Shri Chigana Ram, Aged About 28 Years, Resident Of Village Barangana, District Nagaur (Raj.).
25. Subhash Dhayal S/o Shri Amra Ram Dhayal, Aged About 30 Years, Resident Of Village Vardawan Colony, Kuchaman City, District Nagaur (Raj.).
(4 of 5) [SAW-486/2021]
26. Priyanka Yadav W/o Shri Yogesh Kumar Yadav, Aged About 25 Years, Resident Of Village Kisan Colony, Bansur Tehsil Bansur, District Alwar (Raj.).
27. Sonu Swami D/o Shri Ram Pratap Swami, Aged About 22 Years, Resident Of Village Ward No. 16, 1 Knn District Hanumangarh (Raj.).
28. Rameshwar Gurjar S/o Shri Laxmi Narayan Gurjar, Aged About 29 Years, Resident Of Village Gurjar Mohallas, Fatahgarh, District Jhalawar (Raj.).
29. Ummed Singh Gurjar S/o Shri Badri Lal, Aged About 26 Years, Resident Of Village Borband, Dewal Kheda, District Jhalawar (Raj.).
30. Mukesh Kuri S/o Shri Kishor Ram, Aged About 26 Years, Resident Of Village Kudio Ka Bas, Bugarda, District Nagaur (Raj.).
31. Shivangi Modi D/o Shri Satyanarayan Modi, Aged About 25 Years, Resident Of Village Sadar Bazar, Bhagwatgarh, District Sawaimadhopur (Raj.).
32. Priyanka Kumari Meena D/o Shri Hari Lal Meena, Aged About 26 Years, Resident Of Village 01, Peelodapura, Inayati, District Karauli (Raj.).
33. Ankita Bhaskar W/o Shri Subhash, Aged About 29 Years, Resident Of Village Dewala Ki Johadi, Katrathal, District Sikar (Raj.).
34. Anusuiya Nagar D/o Shri Madho Lal Nagar, Aged About 27 Years, Resident Of Village Malanwasa, District Jhalawar (Raj.).
35. Rameshwar Dayal Rathore S/o Shri Radha Ballabh Rathore, Aged About 28 Years, Resident Of Village Dhakdo Ki Gali, Sarola Kalan, District Jhalawar (Raj.).
(5 of 5) [SAW-486/2021]
36. Komal Sen D/o Shri Dinesh Kumar, Aged About 28 Years, Resident Of Village 561, Bjs Colony, District Jodhpur (Raj.).
----Respondents
For Appellant(s) : Mr. Pankaj Sharma, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
09/11/2021
The application (02/21) for dispensing with the
condition of furnishing certified copies of the impugned
order is considered and allowed. The condition of
furnishing certified copies of the impugned order is
dispensed with.
Mr. Pankaj Sharma, learned AAG has submitted that
in DB Special Appeal Writ No.558/2021 involving similar
controversy, this Court has pleased to issue notice so also
to stay the effect and operation of the impugned order.
Issue notice. Issue notice of stay application as well.
In the meanwhile, effect and operation of the order
dated 4.3.2021 passed by the learned Single Judge in
SBCWP No.1695/2021 shall remain stayed.
Learned AAG is directed to remove the defects
pointed out by the Registry within a period of one week.
(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J
54-msrathore/-
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