Babu Lal vs State Of Rajasthan
2021 Latest Caselaw 9607 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2618/2021

Babu Lal S/o Chandra Ram, Aged About 45 Years, R/o Village Ustra, Tehsil Bhopalgarh, Dist. Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Dept. Of Home, Govt. Of Rajasthan, Jaipur.

2. Inspector General Of Police, Jodhpur Range, Jodhpur.

3. The Superintendent Of Police, Jodhpur Rural.

4. Station House Officer, P.S. Bhopalgarh, Dist. Jodhpur.

5. Jhumar Ram S/o Pura Ram, resident of Village Ustra Tehsil Bhopalgarh, Dist. Jodhpur.

6. Madha Ram S/o Jhumar Ram, resident of Village Ustra Tehsil Bhopalgarh, Dist. Jodhpur.

7. Mamta D/o Jhumar Ram, resident of Village Ustra Tehsil Bhopalgarh, Dist. Jodhpur.

----Respondents

For Petitioner(s) : Mr. Padam Singh Solanki, through V.C.

For Respondent(s) : Mr. Sudhir Tak, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

28/05/2021

The instant misc. petition under Section 482 Cr.P.C. has been

filed by the petitioner-complainant with the limited prayer that the

Investigating Agency may be directed to conduct fair and impartial

investigation in FIR No.0063/2021, Police Station Bhopalgarh,

District Jodhpur.

Learned Public Prosecutor states that the Investigating

agency is already conducting free and fair investigation, however,

(2 of 2) [CRLMP-2618/2021]

if any material is brought on record by the petitioner the same

shall be considered by the prosecution strictly in accordance with

law before completing the investigation.

In light of the aforesaid assurance of the Public Prosecutor,

the present criminal misc. petition is disposed of with a direction

to the petitioner to submit the representation before the

Commissioner of Police, Jodhpur, within a period of two weeks

from today, who shall consider all the facts as well as contentions

raised in the representation and complete the investigation strictly

in accordance with law.

The instant misc. petition is disposed of accordingly.

(MANOJ KUMAR GARG),J 89-Prashant/ NK/-

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