Citation : 2021 Latest Caselaw 9558 Raj
Judgement Date : 25 May, 2021
(1 of 1) [CRLMB-6682/2021]
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 6682/2021
Manful
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ashok Kumar, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
25/05/2021
Learned Public Prosecutor is directed to call for the case
diary from the concerned Police Station.
Put up after two weeks, as prayed.
(MANOJ KUMAR GARG),J 60-MS/-
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