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Chandrapal Singh @ C.P. Singh vs State Of Rajasthan
2021 Latest Caselaw 9532 Raj

Citation : 2021 Latest Caselaw 9532 Raj
Judgement Date : 24 May, 2021

Rajasthan High Court - Jodhpur
Chandrapal Singh @ C.P. Singh vs State Of Rajasthan on 24 May, 2021
Bench: Manoj Kumar Judge)

(1 of 1) [CRLMB-6524/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6524/2021

Chandrapal Singh @ C.p. Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Shan, Adv. through VC For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Moti Singh, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

24/05/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up on 31.05.2021, as prayed.

(MANOJ KUMAR GARG),J 104-MS/-

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