Sachin @ Sushil vs State Of Rajasthan
2021 Latest Caselaw 9515 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3940/2021

Sachin @ Sushil S/o Sh. Kamlesh Kumar, Aged About 23 Years, R/o Ward No. 12, Purani Abadi, Sriganganagar (Raj.). (Presently Lodged At District Jail, Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Mahaveer Bishnoi (through VC) For Respondent(s) : Mr. Shrawan Bishnoi, PP For Complainant(s) : Mr. Naman Mohnot (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

21/05/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

7-Arun/-

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