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Bhanwar Lal vs The State Of Rajasthan
2021 Latest Caselaw 9505 Raj

Citation : 2021 Latest Caselaw 9505 Raj
Judgement Date : 19 May, 2021

Rajasthan High Court - Jodhpur
Bhanwar Lal vs The State Of Rajasthan on 19 May, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7226/2021

Bhanwar Lal

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh (through VC) For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/05/2021

Learned counsel Mr. Kailash Choudhary for Mr. Manish Vyas,

AAG is appearing as caveator on behalf of all the respondents.

Learned counsel for the petitioner is directed to supply copy of the

writ petition to Mr. Kailash Choudhary during the course of the

day.

List on 26.05.2021.

(VIJAY BISHNOI),J

4-akash/-

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