Miss Niyati Jain vs Rajasthan Board Of Sec. Edu. ...
2021 Latest Caselaw 9486 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6802/2021

Miss Niyati Jain

----Petitioner Versus Rajasthan Board Of Sec. Edu. (R.b.s.e.)

----Respondent

For Petitioner(s) : Mr. Mohit Singhvi (through VC) For Respondent(s) : Mr. Pritam Solanki (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2021

Learned counsel Mr. Pritam Solanki appearing on behalf of

respondent No.1 seeks time to file reply to the writ petition. Time

prayed for is granted.

List after ten days.

(VIJAY BISHNOI),J

Surabhii/14-

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