Mahendra Kumar vs State Of Rajasthan
2021 Latest Caselaw 9480 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7175/2021

Mahendra Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dinesh Vishnoi (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/05/2021

Issue notice, returnable within ten weeks.

(VIJAY BISHNOI),J

8-mohit/-

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