Mani Ram vs State
2021 Latest Caselaw 9438 Raj

(1 of 1) [CRLMB-5072/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 5072/2021

Mani Ram S/o Sh. Ghisa Ram, Aged About 39 Years, B/c Suthar, R/o Village Nandra Kallan, Tehsil And District Jodhpur.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Ram Prakash Prajapat, through video-call.

For Respondent(s) : Mr. Vikram Sharma, P.P

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

12/05/2021

Learned Public Prosecutor submitted a factual report dated

10.05.2021 received from the SHO, Police Station Banad,

Commissionerate Jodhpur, to the effect that after thorough

investigation, Police is going to file final report in respect of the

present petitioner before the competent Court. The said factual

report is hereby taken on record.

In view of above, the present Criminal Miscellaneous Bail

Application has become infructuous and dismissed as such.

(MANOJ KUMAR GARG),J 66-Prashant/-

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