Raju vs State Of Rajasthan
2021 Latest Caselaw 9422 Raj

(1 of 1) [CRLMB-6028/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 6028/2021

Raju

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 6218/2021

For Petitioner(s) : Mr. Firoz Khan, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Put up on 17.05.2021, as prayed.

(MANOJ KUMAR GARG),J 77-78-MS/-

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