Surendra vs State Of Rajasthan
2021 Latest Caselaw 9418 Raj

(1 of 1) [CRLMB-6054/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 6054/2021

Surendra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Lalit Parihar, Adv. For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Learned Public Prosecutor is directed to call for the case

diary from the concerned Police Station.

Put up after two weeks, as prayed.

(MANOJ KUMAR GARG),J 80-MS/-

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