Anil vs State Of Rajasthan
2021 Latest Caselaw 9415 Raj

(1 of 1) [CRLR-734/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 734/2020

Anil

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. B.Ray. Bishnoi, Adv. through VC For Respondent(s) : Mr. SK Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

11/05/2021

Put up on 20.05.2021, as prayed.

(MANOJ KUMAR GARG),J

96-MS/-

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