Harmat Singh vs State
2021 Latest Caselaw 9396 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 436/2021

Harmat Singh

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Vikas Balia, Adv. through VC For Respondent(s) : Ms. Anita Gehlot, PP Mr. Tirupati Chandra, Adv. through VC

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

10/05/2021

List the matter tomorrow i.e. on 11.05.2021, as prayed.

(MANOJ KUMAR GARG),J 88-MS/-

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