Dashrath Singh vs State Of Rajasthan
2021 Latest Caselaw 9380 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7097/2021

Dashrath Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaushal Sharma (through VC) For Respondent(s) : Mr. Manoj Kumar (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Defects pointed by the registry are ignored.

Issue notice. Issue notice of stay application also, returnable

within a period of six weeks.

Connect with SB Civil Writ Petition No.6674/2021.

(VIJAY BISHNOI),J

41-Arun/-

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