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Shailesh Chandra Dodiyar vs State Of Rajasthan
2021 Latest Caselaw 9379 Raj

Citation : 2021 Latest Caselaw 9379 Raj
Judgement Date : 6 May, 2021

Rajasthan High Court - Jodhpur
Shailesh Chandra Dodiyar vs State Of Rajasthan on 6 May, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7104/2021

Shailesh Chandra Dodiyar

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. M.A. Siddiqui (through VC) For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Issue notice. Issue notice of stay petition as well.

Mr. Kailash Choudhary for Mr. Manish Vyas, AAG

accepts notice on behalf of all the respondents. Learned

counsel for the petitioner is directed to supply copy of the

writ petition along with documents to Mr. Kailash

Choudhary during the course of the day.

Mr. Choudhary seeks some time to complete his

instructions.

List on 12.5.2021.

(VIJAY BISHNOI),J

16 ms rathore

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