Shankar Singh Rathore vs Mr. Anand Kumar
2021 Latest Caselaw 9375 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 348/2021

Shankar Singh Rathore

----Petitioner Versus Mr. Anand Kumar

----Respondent

For Petitioner(s) : Mr. Sukesh Bhati (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/05/2021

Issue notice, returnable within a period of six weeks.

(VIJAY BISHNOI),J

19-Arun/-

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