Sunil vs State
2021 Latest Caselaw 9348 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 4583/2021

Sunil

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Roshan Lal (through VC) For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/05/2021

List the matter after three weeks while showing name of Mr.

Laxman Bishnoi learned counsel for the complainant in the cause

list.

(VIJAY BISHNOI),J

17-Arun/-

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