Raju Dan vs The National Medical Commission
2021 Latest Caselaw 9342 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6357/2021

Raju Dan

----Petitioner Versus The National Medical Commission

----Respondent

For Petitioner(s) : Mr. Sushil Solanki (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Defects pointed out by the registry are ignored.

List the matter after two weeks along with SBCWP No.

3823/2020.

(VIJAY BISHNOI),J

43-Arun/-

Powered by TCPDF (www.tcpdf.org)