Sewda Construction Company vs State Of Rajasthan
2021 Latest Caselaw 9341 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6838/2021

Sewda Construction Company

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manish Patel (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Issue notice, returnable within a period of eight weeks.

(VIJAY BISHNOI),J

9-akash/-

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