Citation : 2021 Latest Caselaw 9339 Raj
Judgement Date : 3 May, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 5726/2021
M/s Banshidhar Jaydev Petrol Pump
----Petitioner Versus M/s Vishal Trackom Pvt. Ltd.
----Respondent
For Petitioner(s) : Mr. Moti Singh (through VC) For Respondent(s) : Mr. Deelip Kawdia (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
03/05/2021
Put up before another Bench.
(VIJAY BISHNOI),J
3-Arun/-
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