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Mahaveer Chand vs Deepak
2021 Latest Caselaw 9337 Raj

Citation : 2021 Latest Caselaw 9337 Raj
Judgement Date : 3 May, 2021

Rajasthan High Court - Jodhpur
Mahaveer Chand vs Deepak on 3 May, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6908/2021

Mahaveer Chand

----Petitioner Versus Deepak

----Respondent

For Petitioner(s) : Ms. Madhu Khatri for Mr. Sanjeet Purohit (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

At the request of learned counsel for the petitioner, list this

matter after three weeks.

(VIJAY BISHNOI),J

Surabhii/19-

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