Udai Lal vs State
2021 Latest Caselaw 9334 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 5698/2021

Udai Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Khet Singh Rajpurohit (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

At the request of learned counsel for the petitioner, the

matter is adjourned.

List the matter after two weeks.

(VIJAY BISHNOI),J

41-Arun/-

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