Praveen Mohan Mittal vs State Of Rajasthan
2021 Latest Caselaw 9333 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6851/2021

Praveen Mohan Mittal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinay Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Issue notice. Issue notice of stay application also, returnable

within a period of three weeks and be given 'dasti' to leaned

counsel for the petitioner for service.

(VIJAY BISHNOI),J

11-akash/-

Powered by TCPDF (www.tcpdf.org)