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Hakim Singh Gurjar vs State Of Rajasthan
2021 Latest Caselaw 9332 Raj

Citation : 2021 Latest Caselaw 9332 Raj
Judgement Date : 3 May, 2021

Rajasthan High Court - Jodhpur
Hakim Singh Gurjar vs State Of Rajasthan on 3 May, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6978/2021

Hakim Singh Gurjar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Darshan Jain (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Learned counsel for the petitioner has submitted that

he has already supplied copy of the writ petition to Mr.Mrigraj Singh, counsel usually appearing for the

respondent department.

List after two weeks while showing name of

Mr.Mrigraj Singh, as counsel for the respondent

department in the cause list.

(VIJAY BISHNOI),J

24-ms rathore

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