Ram Singh vs State Of Rajasthan
2021 Latest Caselaw 9331 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6900/2021

Ram Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Ashok Kumar Choudhary (through VC) For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Issue notice. Issue notice of stay petition as well, returnable

within three weeks.

(VIJAY BISHNOI),J

Surabhii/16-

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