Nepal Singh vs State Of Rajasthan
2021 Latest Caselaw 9329 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5576/2021

Nepal Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Issue notice. Issue notice of stay application also, returnable

within a period of six weeks.

(VIJAY BISHNOI),J

2-Arun/-

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