Dr. Abhishek Dadhich vs Ug/Pg Ayush Counseling Board
2021 Latest Caselaw 9328 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6862/2021

Dr. Abhishek Dadhich

----Petitioner Versus Ug/pg Ayush Counseling Board

----Respondent

For Petitioner(s) : Mr. B.R. Jajra (through VC) For Respondent(s) : Mr. Nihar Jain (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/05/2021

Learned counsel Mr. Nihar Jain appearing on behalf of the

respondents seeks ten days' time to complete his instructions.

Time prayed for is granted.

List after ten days.

(VIJAY BISHNOI),J

12-akash/-

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