Jayoti Vidyapeeth Womens ... vs The Union Of India
2021 Latest Caselaw 9308 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 6865/2021

Jayoti Vidyapeeth Womens University, Jaipur

----Petitioner Versus The Union Of India

----Respondent Connected With S.B. Civil Writ Petition No. 6211/2021 Simran Singh

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Akhilesh Rajpurohit (through VC) Mr. Kuldeep Mathur (through VC) For Respondent(s) : Mr. Mukesh Rajpurohit, ASG (through VC) Mr. Hemant Dutt (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

03/05/2021 Learned counsel Mr. Mukesh Rajpurohit, ASG appearing on

behalf of Union of India and Mr. Hemant Dutt appearing on behalf

of respondent- Central Council of Indian Medicine seek a week's

time to complete their instructions. Time prayed for is granted.

List the matter after ten days while showing name of Mr.

Mukesh Rajpurohit, ASG as counsel for the Union of India and Mr.

Hemant Dutt as counsel for the Central Council of Indian Medicine

in the cause list.

(VIJAY BISHNOI),J

13-Arun/-

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