Shobhit Joshi @ Sandarbh S/O Late ... vs State Of Rajasthan
2021 Latest Caselaw 2333 Raj/2

Citation : 2021 Latest Caselaw 2333 Raj/2
Judgement Date : 28 May, 2021

Rajasthan High Court

Shobhit Joshi @ Sandarbh S/O Late ... vs State Of Rajasthan on 28 May, 2021

Bench: Sabina, Manoj Kumar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR

D.B. Criminal Writ Petition (Parole) No. 430/2021

Shobhit Joshi @ Sandarbh S/o Late Shri Pramod Joshi, Aged
About 35 Years, R/o H-33 Gautam Marg Janpath Police Station
Shyam Nagar Jaipur Presently Lodged In Central Jail Jaipur
Through His Wife Smt. Priya Joshi W/o Shobhit @ Sandarbh
Joshi Age About 35 R/o H-33 Gautam Marg Janpath Police
Station Shyam Nagar Jaipur
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary Home
Secretariat Jaipur
2. Director General Of Prisons, Rajasthan Jaipur
3. Inspector General Of Prison, Jaipur
4. Superintendent Of Central Jail, Jaipur
5. District Magistrate And District Collector, District Jaipur
6. Deputy Law Officer, Directorate Of Prison Rajasthan Jaipur
----Respondents

For Petitioner(s) : Mr. Parth Sharma, Advocate through video conferencing for Mr. Sudhir Jain, Advocate For Respondent(s) : Ms. Rekha Madnani, Additional Government Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Judgment / Order

28/05/2021

Learned counsel for the petitioner submits that he may be

permitted to withdraw the petition.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Mohita /46