Bhopat Singh vs State Of Rajasthan
2021 Latest Caselaw 8657 Raj

(1 of 1) [CRLR-190/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 190/2021

Bhopat Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Rathore, Adv. For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

30/03/2021

The matter comes up on an application for preponement of

date of listing of the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 08.04.2021.

(MANOJ KUMAR GARG),J 153-MS/-

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