United India Insurance Co. Ltd vs Smt. Suki Devi @ Chuki Devi And Ors
2021 Latest Caselaw 8596 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1689/2015

United India Insurance Co. Ltd.

----Appellant Versus Smt. Suki Devi @ Chuki Devi And Ors.

----Respondent

For Appellant(s) : Ms. Mamta Vyas on behalf of Mr. Jagdish Chandra Vyas For Respondent(s) : Mr. Rajesh Choudhary

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

26/03/2021

Put up on 09/04/2021 as prayed along with S.B. Civil Misc.

Appeal Nos.1689/2015, 1660/2015 & 1659/2015.

(VINIT KUMAR MATHUR),J

63-SanjayS/-

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