Gopal Lal vs State Of Rajasthan
2021 Latest Caselaw 8586 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 463/2020

Gopal Lal

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vijay Kumar Gaur, Adv. For Respondent(s) : Mr. Sudhir Tak, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

The matter comes up on an application at the instance of the

appellant for exemption from personal appearance before this

Court on 01.03.2021.

For reasons stated in the application, the application is

allowed. The personal appearance of the appellant on 01.03.2021

is hereby exempted. Now the appellant is directed to appear

before the Deputy Registrar (Judicial) of this Court on or before

10.05.2021 for his attendance.

(MANOJ KUMAR GARG),J 127-MS/-

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