Gurmeet Singh vs Jaswant Kumar
2021 Latest Caselaw 8575 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 42/2021

Gurmeet Singh

----Appellant Versus Jaswant Kumar

----Respondent

For Appellant(s) : Mr. Hamir Singh Sidhu, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

26/03/2021

Heard.

Call for the record.

(MANOJ KUMAR GARG),J 137-MS/-

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