Jagjeet Singh vs Ramkumar
2021 Latest Caselaw 8564 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1543/2017

Jagjeet Singh S/o Shri Bhagata Singh, By Caste Kumhar Sikh, Resident Of Nandram Ki Dhani, Tehsil And District Hanumangarh.

----Petitioner Versus Ramkumar S/o Shri Birbal Ram, By Caste Kumhar, Resident Of Chak 16 S.l.w. Miyawali Dhani, Tehsil Tibbi, District Hanumangarh.

----Respondent

For Petitioner(s) : Mr. Digvijay Singh For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA

Judgment

26/03/2021

Learned counsel Shri Digvijay Singh makes a statement that

the parties have entered into a compromise and the petitioner

Jagjeet Singh has passed away.

In view of the above, the instant misc. petition has become

infructuous and is dismissed as such.

(SANDEEP MEHTA),J

40-/Devesh Thanvi/-

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