Inderjit Singh vs Union Of India
2021 Latest Caselaw 8405 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 217/2003

Inderjit Singh

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : None present For Respondent(s) : Dr.Sachin Acharya, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/03/2021

An application has been filed on behalf of the respondent for

early listing of the case.

No plausible ground for early listing is made out.

Accordingly, the application (Inward No.1/2019) is hereby

rejected.

(MANOJ KUMAR GARG),J

143-NK/-

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