Bhawani Shankar vs State
2021 Latest Caselaw 8186 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3296/2021

Vijay Singh S/o Sawroop Singh, Aged About 41 Years, R/o Bada Hawala, Udaipur (Raj.). (Lodged In District Jail, Udaipur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

Connected With

S.B. Criminal Miscellaneous Bail Application No. 3297/2021 Bhawani Shankar S/o Rodi Lal, Aged About 57 Years, R/o Badi, P.s. Ambamata, Udaipur. (At Present Lodged In Central Jail, Udaipur).

----Petitioner Versus

State, Through Pp

----Respondent

For Petitioner(s) : Mr. Deepak Menaria Ms. Deepika Soni For Respondent(s) : Mr. Mahipal Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Learned counsel for the petitioners does not

want to press this bail application, however, seeks liberty

(2 of 2) [CRLMB-3296/2021]

for the petitioners to file fresh bail application before the

trial court after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

215-216 mohit/-

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