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Bajrang Swami vs State Of Rajasthan
2021 Latest Caselaw 8166 Raj

Citation : 2021 Latest Caselaw 8166 Raj
Judgement Date : 24 March, 2021

Rajasthan High Court - Jodhpur
Bajrang Swami vs State Of Rajasthan on 24 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1647/2021

Bajrang Swami

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Nishant Bora For Respondent(s) : Mr. Gaurav Singh, P.P. For Complainant(s) : Mr. Harshit Bhurani Mr. Rahul Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Call for the factual report.

List on 26.03.2021.

(VIJAY BISHNOI),J

178-akash/-

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