Chunni Lal vs State
2021 Latest Caselaw 8147 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3367/2021

Chunni Lal S/o Kishan Lal, Aged About 19 Years, Som, Police Station Phalasiya, District Udaipur. (At Present Lodged In Central Jail Udaipur).

----Petitioner Versus State, Through P.p.

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 2875/2021 Dinesh S/o Heera Lal, Aged About 20 Years, Som, Police Station Phalasiya, District Udaipur. (At Present Lodged In Central Jail Udaipur).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Deepak Menaria, Mr. Ram Singh Rawal For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/03/2021

Learned counsel for the petitioners does not want to

press these bail applications, however, seeks liberty for

the petitioners to file a fresh bail application before the

trial court after framing of charge.

Accordingly, these bail applications are dismissed as

not pressed with the liberty sought for.

(VIJAY BISHNOI),J

36-37 ms rathore

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