Citation : 2021 Latest Caselaw 8133 Raj
Judgement Date : 24 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3986/2021
Kanti Lal S/o Shri Lal Ji, Aged About 25 Years, R/o Chhela , P.s. Sadar Dungarpur, Distt. Dungarpur (At Present Lodged In District Jail Dungarpur)
----Petitioner Versus State Of Rajasthan, Through The Public Prosecutor
----Respondent
For Petitioner(s) : Mr. Naresh Khatri For Respondent(s) : Mr. Shrawan Bishnoi, PP
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment
24/03/2021
The instant bail application has been filed under Section 439
Cr.P.C. on behalf of the petitioner, who is in custody in relation to
FIR No.51/2021, Police Station Sadar Dungarpur, District
Dungarpur for offences under Section 19/54 of the Rajasthan
Excise Act and under Section 420 of the IPC.
Heard learned counsel for the petitioner, learned Public
Prosecutor and perused the material available on record.
About 455 bottles of liquor were recovered from the
backyard of the petitioner's house. The FIR came to be registered
against the petitioner for the above offences which are magistrate
triable. As per the order rejecting bail, the petitioner does not
have any criminal antecedents.
In this background and having regard to the overall facts and
circumstances of the case as available on record, this Court is
inclined to extend indulgence of bail to the accused petitioner.
(2 of 2) [CRLMB-3986/2021]
Accordingly, the bail application is allowed and it is directed that
the accused-petitioner Kantilal S/o Shri Lal Ji arrested in
connection with the F.I.R. No.51/2021 registered at Police Station
Sadar Dungarpur, District Dungarpur shall be released on bail
provided he furnishes a personal bond of Rs.50,000/- and two
surety bonds of Rs.25,000/- each to the satisfaction of the learned
trial court with the stipulation to appear before that Court on all
dates of hearing and as and when called upon to do so.
(SANDEEP MEHTA),J 97-Sudhir Asopa/-
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!