Ugmaram vs State
2021 Latest Caselaw 8002 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3248/2021

Ugmaram S/o Sh. Balaram, Aged About 23 Years, B/c Meghwal, R/o Hatundi Police Station Khedapa District Jodhpur (Raj.). (Presently Lodged In Central Jail, Jodhpur (Raj.).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Firoz Khan For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2021

Learned counsel for the petitioner, without arguing on merits,

has submitted that he does not want to press this criminal misc.

bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

Surabhii/9-

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