Mahendra Singh vs State
2021 Latest Caselaw 7999 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3809/2021

Mahendra Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. R.L. Baloch For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

22/03/2021

Call for case diary.

List on 30.03.2021.

(VIJAY BISHNOI),J

60-mohit/-

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