Bhagwan Lal Dhakad vs State Of Rajasthan
2021 Latest Caselaw 7979 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 921/2019

Bhagwan Lal Dhakad

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Stay No. 3408/2019

For Petitioner(s) : Mr. Mahesh Thanvi, Adv.

Mr. Tarun Dhaka, Adv.

For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

22/03/2021

Put up these matters after six weeks, as prayed.

Till next date of hearing, interim order passed in SB Criminal

Stay Application No.3408/2019 shall continue.

(MANOJ KUMAR GARG),J 153-154 MS/-

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