Karan Singh vs State Of Rajasthan
2021 Latest Caselaw 7868 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3455/2021

Karan Singh S/o Sh. Naval Singh, Aged About 36 Years, B/c Rajput, R/o Ghatwa, P.s. Chitawa, Dist. Nagaur, Rajasthan. (Presently Lodged At Sub Jail, Parbatsar, Dist. Nagaur).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Manoj Purohit For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Learned counsel for the petitioner does not want to

press this bail application.

Hence, this bail application is dismissed as not

pressed.

(VIJAY BISHNOI),J

45-msrathore/-

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