Kumbha Ram vs State Of Rajasthan
2021 Latest Caselaw 7859 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3813/2021

Kumbha Ram S/o Sh. Hukma Ram, Aged About 30 Years, R/o Ghantiali, Police Station Chakhu, Jodhpur, Dist. Jodhpur. (Presently Lodged At Sub Jail, Pali).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Jagdish Kumar Vishnoi For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/03/2021

Learned counsel for the petitioner has submitted that this

bail application has rendered infructuous.

Accordingly, this misc. bail application preferred by the

petitioner is dismissed as having become infructuous.

(VIJAY BISHNOI),J

105-akash/-

Powered by TCPDF (www.tcpdf.org)