Gopal Singh vs Uoi
2021 Latest Caselaw 7849 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1162/2018

Gopal Singh

----Petitioner Versus Uoi

----Respondent

For Petitioner(s) : Mr. BR Godara, Adv. For Respondent(s) : Mr. NK Rai, SPP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

19/03/2021

The matter comes up on an application for early listing of the

case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 07.04.2021.

(MANOJ KUMAR GARG),J 144-MS/-

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