Citation : 2021 Latest Caselaw 7845 Raj
Judgement Date : 19 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Revision Petition No. 297/2020
Ganpat Singh
----Petitioner Versus State
----Respondent
For Petitioner(s) : Mr. Prashant Kumar Sharma, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Judgment / Order
19/03/2021
Issue fresh notice to the respondent No.2. Rule is made
returnable within four weeks.
Till next date of hearing, interim order, if any, shall continue.
(MANOJ KUMAR GARG),J 149-MS/-
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