Gopal Pargi vs State Of Rajasthan
2021 Latest Caselaw 7779 Raj

(1 of 1) [CRLAS-117/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 117/2021

Gopal Pargi

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Deepak Menatia, Adv. For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Abhishek Mehta, Adv.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

18/03/2021

Heard.

Call for the record.

Requisition be given 'dasti'.

(MANOJ KUMAR GARG),J

145-MS/-

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